Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 25 in The Bihar Forest Service Rules, 1953 25. Candidates selected for written, viva-voce test or Medical Board Examination will present themselves at their own expense at a time and place of which they will be informed in due course.
