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State of Odisha - Section

Section 31 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

31.

An amount not exceeding Rs. 10,000 subject to the deduction of the amount that has to be paid to the expert, if any (Rule 34) shall be paid to the writer/writers of the best manuscript of a text book on each subject for the purchase of the copyright.