Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 543(1)] [Section 543] [Entire Act] State of Odisha - Subsection Section 543(1)(a) in The Orissa Municipal Corporation Act, 2003 (a)without the written permission of the Commissioner or otherwise than in conformity with the terms of such permission, keep any swine in any part of the city;