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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

(b)"new scale of pay" means of the scale of pay admissible to a teacher in accordance with the G.O. No. Shi. X (ii) 9045/XV - 14(7)-73, dated December 28, 1974, as amended from time to time and "old scale of pay" means the scale of pay admissible to a teacher before the enforcement of the new scale of pay.