Bombay High Court
M/S. Dastan Pvt. Ltd. vs Jaishree Davi Ban (Deleted) And Other 13 on 11 December, 2025
Author: M.S. Sonak
Bench: M.S. Sonak
55-APP-223-2010.DOCX
Shubham
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL NO. 223 OF 2010
IN
SUIT NO. 27 OF 1979
Jamila Banu Sheikh ...Appellant
Versus
Jayashri Deve Baan & Ors. ...Respondents
WITH
NOTICE OF MOTION NO. 1374 OF 2017
WITH
APPEAL NO. 134 OF 2011
WITH
APPEAL NO. 435 OF 2011
WITH
INTERIM APPLICATION NO. 1739 OF 2019
WITH
APPEAL NO. 1177 OF 2010
______________________________________________________
Adv. Mithali Shetty a/w Munaf Virjee i/by AMR Law for the
Appellant in APP/223/2010 and for Respondent No.18 in
APP/435/2011.
Adv. Riya John i/by Ashok T. Gade for Appellants in APP/1177/2010.
Adv. Praveer Diwan a/w Shankar Mhatre and Dharmesh Pandya i/by
Ashwin Pandya & Associates for Respondent No.2 in APP/435/2011
and APP/223/2010, for Respondent No.1 in APP/1177/2010 and for
the Appellant in APP/134/2011.
Adv. Sunil C. Khandagale i/by Komal Punjabi for BMC.
Adv. Parag Shah a/w Dhwani D. for the Appellant in APP/435/2011,
Respondent No.1 in APP/223/2010 and APP/134/2011 and
Respondent No.2 APP/1177/2010.
Mr. Nitin C. Pawar, Court Receiver is present.
______________________________________________________
Page 1 of 2
::: Uploaded on - 12/12/2025 ::: Downloaded on - 12/12/2025 23:13:32 :::
55-APP-223-2010.DOCX
CORAM : M.S. Sonak &
Advait M. Sethna, JJ.
DATED : 11 December 2025 P.C.:-
1. List this matter on 12 March 2026 for final hearing.
(Advait M. Sethna, J) (M. S. Sonak, J.) Page 2 of 2 ::: Uploaded on - 12/12/2025 ::: Downloaded on - 12/12/2025 23:13:32 :::