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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(1)(c) in Bihar Factories Rules, 1950

(c)the medical officer shall be provided with a residence close to the factory and shall be provided with a telephone and where there is no telephone an alternative arrangement shall be made for informing and calling the medical officer quickly; and