Patna High Court - Orders
Lal Babu Singh & Ors vs Parmanand Singh & Ors on 7 March, 2017
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.297 of 1996
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Lal Babu Singh & Ors
.... .... Appellants
Versus
Parmanand Singh & Ors
.... .... Respondents
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Appearance :
For the Appellants : Mr. Khurshid Ahmad Siddiqui
Mr. Farooque Ahmad
Mr. Akhouri Baidya Nath Pd.
Mr. Md.Ataul Haque
Mr. Khalid Ahsan
Mr. Deepak Kumar Singh
Mr. Abdul Aziz
For the Respondents : Mr. .
Mr. .
Mr. Mahesh.Nr.Parbat
Mr. Sanjay Kumar Giri
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CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
23 07-03-2017Learned Senior Counsel Mr. Raghiv Ahsan appearing on behalf of the appellants and learned counsel Mr. Raju Giri for the respondents submitted that let the First Appeal itself be heard on merit finally.
In view of the submission of learned counsels for the parties the office shall list this First Appeal for hearing on 10.04.2017, as a first case subject to part heard. The interlocutory application shall be considered at that time.
Learned counsel Mr. Raju Giri appearing for the respondents submitted that respondent nos.2, 3 and 5 have died Patna High Court FA No.297 of 1996 (23) dt.07-03-2017 2 but no substitution application has been filed.
The learned counsel for the appellants submitted that appropriate application shall be filed by the appellants prior to hearing of the First Appeal.
(Mungeshwar Sahoo, J) Harish/-
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