Karnataka High Court
Altaf Hussain S/O Late Mr Baquer Hussain vs The State Of Karnataka By Its Secretary on 3 March, 2009
Equivalent citations: AIR 2009 (NOC) 2323 (KAR.), 2009 (4) AIR KAR R 175
Author: D.V.Shylendra Kumar
Bench: D.V.Shylendra Kumar
i- A Luna: ur mumsvnmuxn mun Luux; .u_I- Ismtmnmlsn HIGH ¢..'uUI(l 0!-' KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COUR WF'146€§l.O8 g.."...n IN THE HIGH COURT OF' KARNATAKA AT BANGALORE DATED THIS THE 399 DAY' GF MARCH. 2009 T VT BEFORE: THE I-§0N'BLEi MR. JUSTICE ::>.v. SHYLEKBRA. * H
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