Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 1266 in Police Regulations, Bengal , 1943

1266. Maintenance of Muster roll for works executed departmentally.

- In the case of works executed by Superintendents through their own departmental agency, a muster roll showing the names of labourers in attendance each day, the date and hour of attendance and the amounts paid to each individual shall be maintained by the officer-in-charge of the work or in his absence, by the next senior officer present.(See rule 198 of the Bengal Financial Rules.)