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Supreme Court - Daily Orders

The Administrator, Tnstc Employees ... vs Pokkuvarathu Kazhaka Oyvu Petra ... on 21 April, 2025

     ITEM NO.1757                                  COURT NO.9                      SECTION XII

                                   S U P R E M E C O U R T O F              I N D I A
                                           RECORD OF PROCEEDINGS

                         Petition(s) for Special Leave to Appeal (C) No.29492/2024

     THE ADMINISTRATOR, TNSTC EMPLOYEES PENSION TRUST                                Petitioner(s)

                                                          VERSUS

     POKKUVARATHU KAZHAKA OYVU PETRA
     ALUVALAR NALA SANGAM, KOVAI & ORS.                                              Respondent(s)

     Date : 21-04-2025 This petition was called on for hearing today.

     CORAM :                 HON'BLE    MR. JUSTICE PRASANNA B. VARALE
                                                [IN CHAMBERS]

     For Petitioner(s) : Ms. Madhusmita Bora, AOR
                         Mr. Pawan Kishore Singh, Adv.

     For Respondent(s) : Mr. A Velan , AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioner submits that by way of an oral communication, the petitioner instructed him to withdraw the present petition.

Accordingly, at the wish and risk of the petitioner, the present Petition is dismissed as withdrawn.

Pending application(s), if any, shall stand disposed of.

          (NEHA GUPTA)                                                         (MAMTA RANI)
     SENIOR PERSONAL ASSISTANT                                              COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2025.04.22
16:31:25 IST
Reason: