Supreme Court - Daily Orders
The Administrator, Tnstc Employees ... vs Pokkuvarathu Kazhaka Oyvu Petra ... on 21 April, 2025
ITEM NO.1757 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.29492/2024
THE ADMINISTRATOR, TNSTC EMPLOYEES PENSION TRUST Petitioner(s)
VERSUS
POKKUVARATHU KAZHAKA OYVU PETRA
ALUVALAR NALA SANGAM, KOVAI & ORS. Respondent(s)
Date : 21-04-2025 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PRASANNA B. VARALE
[IN CHAMBERS]
For Petitioner(s) : Ms. Madhusmita Bora, AOR
Mr. Pawan Kishore Singh, Adv.
For Respondent(s) : Mr. A Velan , AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submits that by way of an oral communication, the petitioner instructed him to withdraw the present petition.
Accordingly, at the wish and risk of the petitioner, the present Petition is dismissed as withdrawn.
Pending application(s), if any, shall stand disposed of.
(NEHA GUPTA) (MAMTA RANI)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2025.04.22
16:31:25 IST
Reason: