Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 136D] [Entire Act] State of Tamilnadu - Subsection Section 136D(23) in The Tamil Nadu Co-Operative Societies Act, 1983 (23)There shall be no cadre system in short-term co-operative credit structure society and cadre system in such society shall be abolished.
