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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1) in The U.P. Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977

(1)Every dealer shall maintain or cause to be maintained a daily record in English or Urdu or Hindi of motor spirit, diesel oil and alcohol in respect of sale of each station of business in Form 'C' set out in the Schedule.