Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(7) in The Goa Private Security Agencies Rules, 2008

(7)Any loss or theft of photo identity card shall be immediately brought to the notice of the Agency that issued it.