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[Cites 0, Cited by 0] [Section 74A(5)] [Section 74A] [Entire Act]

State of Gujarat - Subsection

Section 74A(5)(b) in The Gujarat Co-Operative Societies Act, 1961

(b)if any person resigns his office as a designated officer at any time within twelve months from the date on which the consecutive period of six years would, but for his resignation, have been completed, he would be deemed to have completed a period of six years on his resignation.]