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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2) in Himachal Pradesh Registration of Tourist Trade Act, 1988

(2)Every person intending to act as a travel agent, excursion agent or guide in a tourist$$ area shall, before the commences to act as such, apply for registration to the prescribed authority in the prescribed manner.