Patna High Court - Orders
Sudarshan Chaudhary & Ors vs The State Of Bihar & Ors on 17 February, 2011
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.11291 of 2008
DR.RAM PRAWESH YADAV
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.4048 of 2006
(DR.)JITENDRA KUMAR SINHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9862 of 2008
DHARMESHWAR MISHRA
Versus
THE V.C.,L.N.MITHILA UNIVERSIT
with
CWJC No.6857 of 2006
DR.KUMAR AWDHESH PRASAD
Versus
THE CHANCELLOR,PATNA UNIVERSIT
with
CWJC No.15536 of 2007
AWADESH PRASAD & ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.1851 of 2008
ANIL KUMAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13620 of 2008
PANKAJ KUMAR THAKUR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.1996 of 2006
DEO NARAYAN SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5712 of 2006
DR.ABDUL WASIM KHAN
Versus
2
THE STATE OF BIHAR & ORS
with
CWJC No.7453 of 2006
DR.PURUSHOTTAM PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5243 of 2006
DR.RAMAYAN PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5986 of 2006
DR.DURRESHASHWAR RUBY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.7459 of 2006
DR.PRATIBHA YADAV @PRATIBHA ZA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5369 of 2006
DR.USHA PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5376 of 2006
DR.RASHMI AKHAURI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5465 of 2006
TARIQUE FATIMI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5774 of 2006
DR.ASHA RANI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5802 of 2006
DR.PRAMOD KUMAR
3
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.12240 of 2007
UMESH PRASAD SINGH
Versus
B.R.AMBEDKAR BIHAR UNIVERSITY&
with
CWJC No.16760 of 2007
DR.JITENDRA PRASAD
Versus
THE V.C.,MAGADH UNIVERSITY &OR
with
CWJC No.3769 of 2008
KAMINI KUMARI
Versus
THE BIHAR SCHOOL EXAM.BOARD &O
with
CWJC No.17044 of 2007
SANTOSH KUMAR SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.2380 of 2008
SRI NIWAS PRASAD SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8544 of 2008
ARVIND KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.2506 of 2008
GUL APSHA ANJUM
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.3099 of 2008
KIRAN KUMARI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5513 of 2008
4
BABITA PAUL & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6672 of 2008
POONAM KUMARI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.6711 of 2008
PRATIMA KUMARI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8410 of 2008
BRAJ BHUSHAN KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.10711 of 2009
NITIN MUKESH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.11488 of 2008
AMIT KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.13132 of 2008
SHIV NARAYAN JHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.14836 of 2008
CHAKRADHAR PRASAD SINGH & ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.15972 of 2008
BHARAT SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
5
CWJC No.17582 of 2008
RAM NARESH BHAGAT
Versus
VEER KUNWAR SINGH UNIVERSITY &
with
CWJC No.656 of 2008
MAHESH PRASAD
Versus
THE STATE OF BIHAR &ORS
with
CWJC No.1969 of 2008
JITENDRA KUMAR @ JEETENDRA KR.
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9575 of 2008
MD.SARFARAZ ANSARI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.15879 of 2008
SUDARSHAN CHAUDHARY & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.1653 of 2006
DR.ARUN KUMAR TIWARY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.4692 of 2006
SHIV NARAYAN JHA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.5360 of 2006
OM PRAKASH SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.7976 of 2006
RAMJI PRASAD
Versus
THE STATE OF BIHAR & ORS
6
with
CWJC No.8275 of 2006
RENU BALA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8519 of 2006
DEO NARAIN LAL
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8564 of 2006
RAM NARESH SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8611 of 2006
RAM CHANDRA PRASAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8619 of 2006
RAM CHANDRA SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8645 of 2006
KRISHNADEO SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8762 of 2006
NAGESHWAR YADAV
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8934 of 2006
RAMESHWAR PRASAD
Versus
MAGADH UNIVERSITY & ORS
with
CWJC No.8955 of 2006
RAMANI MOHAN SINGH
Versus
7
THE STATE OF BIHAR & ORS
with
CWJC No.8964 of 2006
RAGINI KUMARI & ANR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8979 of 2006
ASSOCIATION OF GOVT.PARA MEDIC
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.8983 of 2006
DHRUB KUMAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9117 of 2006
SITARAM PATHAK
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9136 of 2006
PANNA LAL BHATT & ANR
Versus
THE CHANCELLOR,RAJENDRA AGRICU
with
CWJC No.9148 of 2006
MAHENDRA NARAYAN YADAV
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9222 of 2006
DR.RAVINDRA PRASAD
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9226 of 2006
SUKH SAGAR PRASAD YADAV
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9227 of 2006
DR.AROHI KUMAR
8
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9279 of 2006
SHAKUNTALA SHARMA
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9312 of 2006
PRATIBHA SAHANI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9354 of 2006
MOST.CHANDIKA DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9359 of 2006
RAJ NATH SINGH
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9406 of 2006
PRAFULLA KUMAR CHAUDHARY
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9430 of 2006
MOST.PATRANI DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9454 of 2006
HIMANSHU SHEKHAR
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9459 of 2006
MOSTT.SHAKUNTALA DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9517 of 2006
9
SHILA NATH MISHRA
Versus
BIHAR SANSKRIT SHIKSHA BOARD &
with
CWJC No.9526 of 2006
RABINDRA PRASAD YADAV
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9560 of 2006
ANJALI JAIN
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9566 of 2006
SMT.KANTI DEVI
Versus
THE STATE OF BIHAR & ORS
with
CWJC No.9572 of 2006
MOST.NIRMALA DEVI
Versus
THE STATE OF BIHAR & ORS
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6. 17.2.2011. No one appears when all these matters were separately called out. Thus, common order is being passed in these cases.
Put up tomorrow under the same heading. These cases are not to be treated as analogous cases.
( Dr. Ravi Ranjan, J) P.S.