Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(c) in The Constitution (Scheduled Castes) Order (Amendment) Act, 2002 (c)in PART XIX.- West Bengal,-(i) for entry 22, substitute-" 22. Hari, Mehtar, Mehtor, Bhangi, Balmiki.";(ii)after entry 59, insert-" 60. Chain (in Malda, Murshidabad, Nadia and Dakshin Dinajpur districts).
