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State of Rajasthan - Section

Section 26 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

26. Construction of tank.

- The grantee shall within one year from the date of the flow of perennial supply of water in the canal, construct on his lands a Pucca Tank not less than 20 ft. square and 5 ft. deep.Penalties