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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(6) in The Central Silk Board Silkworm Seed Regulations, 2010

(6)The seed cocoons which do not meet the quality characters of the notified breed shall be declared unfit for seed and rejected and the seed cocoons so rejected shall be sold only for reeling.