Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(2) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953 (2)They shall come into force in any area on the date on which Chapter V of the Employees' State Insurance Act, 1948, comes into force therein.
