Himachal Pradesh High Court
Asstt. Excise And Taxation Comm. vs . Ito (Tds) on 29 March, 2022
Bench: Sabina, Satyen Vaidya
Asstt. Excise and Taxation Comm. vs. ITO (TDS) .
ITA No.56 of 2009 a/w ITA Nos. 47 to 61 of 2009, 36 & 44 of 2010, 3 and 14 of 2011 29.03.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the appellant in all the appeals.
Ms. Vandana Kuthiala, Advocate, for the respondent in all the appeals.
Learned Senior Additional Advocate General seeks more time to enable him to verify as to whether the lessee has paid the tax in question.
As requested, lister after three weeks.
(Sabina) Judge (Satyen Vaidya) Judge March 29, 2022 (ps/vh) ::: Downloaded on - 29/03/2022 20:17:03 :::CIS