Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(1)(i) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019 (i)the Home must ensure that the Civil Surgeon or the Senior Medical Officer concerned must declare such person's death;