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[Cites 0, Cited by 0] [Section 81(4)] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(4)(e) in The Goa Panchayat Raj Act, 1994

(e)the power of the Committee which shall not be in excess of the powers which can be exercised by the local authorities or statutory bodies concerned;