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[Cites 0, Cited by 0] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(5) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(5)If a barrier fails, during production, to continue production, additional control measures based on risk assessment study shall be introduced during the period the barrier is restored which shall be informed to all concerned and the barrier shall be restored in shortest possible time.