Section 2(j) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974
(j)[ 'Enquiry Officer" means a person or a committee appointed to enquire into the charges against an employee.] [Substituted by Notification No. RSWC/Adm./RSWC (Staff) Regulations, 1974/ 2001/14802, dated 30-8-2001, Published in Rajasthan Gazette, Part VII, dated 6-9-2001, page 79(1).]
