Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 537 in The Drugs and Cosmetics Rules, 1945 537. [ ETIZOLAM] [Added by Notification No. G.S.R. 303(E), dated 30.3.2017 (w.e.f. 21.12.1945).] Note.-1. Preparations exempted under proviso to para 2 of Note to Schedule X shall also be covered by this Schedule.
