Madhya Pradesh High Court
Ashok Kumar Soni vs The State Of Madhya Pradesh on 5 December, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
ON THE 5 th OF DECEMBER, 2022
WRIT PETITION No. 16749 of 2006
BETWEEN:-
1. ASHOK KUMAR SONI S/O HARI SHANKER SONI,
AGED ABOUT 39 YEARS, OCCUPATION: C/O VINOD
KUMAR SONI INFRONT OF H/O LATE SHRI
SITARAM SONI MASURHA WARD KATNI
(MADHYA PRADESH)
2. RAMNATH S/O GORAKHNATH, AGED ABOUT 51
YE A R S , C/O DAYASHANKAR TIWARI NEAR
BARIEL KARTAL ROAD AJAYGARH,PANN
(MADHYA PRADESH)
3. DHARMENDRA KUMAR MODI S/O NARAYAN
BHAI MODI, AGED ABOUT 43 YEARS,
DR.SHYAMBIHARI PATHAK, VILL.MAUKACHH
CHOUKI NARDAHA,DIST.PAN (MADHYA
PRADESH)
4. BHARTI SHARMARAMPAL SHARMA, AGED
ABOUT 41 YEARS, DEVIDAYAL PATHAK NEAR BUS
STAND VILL.AJAYGARH, DIST.PANNA (MADHYA
PRADESH)
5. SMT.KRISHNA SAHUDR.HARINARAYAN SAHU,
AGED ABOUT 39 YEARS, H.NO.106, GALI
NO.16,NAVJEEVAN COLONY,
CHHOLAMANDIR,BHOPAL (MADHYA PRADESH)
6. KAMLENDRA NMATH SHARMA S/O RAM
RACHHPAL SHARMA, AGED ABOUT 51 YEARS,
GANGA SADAN, GOPI VIHAR COLONY, A.B.ROAD,
KIKARI, DIST.BADWA (MADHYA PRADESH)
7. TAMIJJUDDIN SHEIKH S/O GULAMUDDIN
SHEIKH, AGED ABOUT 43 YEARS, NIWALI,
Signature Not Verified
TEH.NIWARLI HANUMAN CHOWK,
SAN
DIST.BADWANI (MADHYA PRADESH)
Digitally signed by DHEERAJ PRATAP
SINGH
Date: 2022.12.05 19:29:20 IST 8. SMT.REKHA DIXITKALIKA PRASAD PATHAK,
AGED ABOUT 46 YEARS, NAYAGAON,
2
CHITRAKOTT, DIST.SATNA (MADHYA PRADESH)
9. JAGDISH SINGH CHOUHAN S/O LATE JOGINDER
SINGH CHOUHAN, AGED ABOUT 22 YEARS,
AMANPUR, KALIMATH ROAD, MADAN MAHAL,
JABLPUR (MADHYA PRADESH)
10. SHIV SAHAY TIWARI S/O JUGAL KISHOR TIWARI,
AGED ABOUT 44 YEARS, ENAR SHIV MANDIR
CHOUBEY COLONY, CHHATARPUR (MADHYA
PRADESH)
11. SHUSHIL KUMAR MISHRA S/O GOURISHANKAR
MISHRA, AGED ABOUT 37 YEARS, GRAM
DHOBKHARA, P.O.MADWA, DIST.REWA (MADHYA
PRADESH)
12. TEERATH PRASAD DIXIT S/O DEOKARAN DIXIT,
AGED ABOUT 64 YEARS, VILL.&
P.O.MAJHGAWAN, DIST.JABALPUR (MADHYA
PRADESH)
13. ROTHI N.B. S/O PILIPOS VARGUESE, AGED ABOUT
50 YEARS, JOMAN HOUSE, E-6J-25, ARERA
COLONY, BHOPAL (MADHYA PRADESH)
14. SAHABUDDIN S/O SALAHABUDDIN, AGED ABOUT
54 YEARS, AJIJI DAWAKHANA, ANDA BAZAR,
DIST.BURHANPUR (MADHYA PRADESH)
15. JAMILUDIN S/O SALAHUDDIN, AGED ABOUT 53
Y E A R S , GRAM POST UPAMBADA,
DIST.BURHANPUR (MADHYA PRADESH)
16. MAHENDRA KUMAR JAIN S/O RATAN CHANDRA
JAIN, AGED ABOUT 39 YEARS, MAD DEORA,
DIST.CHHATARPUR (MADHYA PRADESH)
17. AMJAD ALI S/O KAMAR ALI, AGED ABOUT 40
YEARS, /9, NEW MANZIL CORNER, NAGAR NIGAM
COLONY,BAIRASIYA RD.BHOPA (MADHYA
PRADESH)
18. AKBAR MOHAMMAD S/O AFZAL MOHAMMAD,
AGED ABOUT 41 YEARS, 1/9, NEW MANZIL
CORNER, NAGAR NIGAM COLONY,BAIRASIYA
RD.BHOP (MADHYA PRADESH)
Signature Not Verified
SAN
19. RAJMANI SHUKL S/O RAJESWAR PRASAD, AGED
ABOUT 42 YEARS, VILL.DUBI, P.O.KANAUJA,
Digitally signed by DHEERAJ PRATAP
SINGH
Date: 2022.12.05 19:29:20 IST
DIST.REWA (MADHYA PRADESH)
3
20. BABU RAO KALKHADE S/O SADASHIVJI
KATHADE, AGED ABOUT 60 YEARS, WARD NO.11,
NEAR BUDH VIHAR,
SAUNSAR,DIST.CHHINDWARA (MADHYA
PRADESH)
21. YAGYA NARAYAN MISHRA S/O GANESH PRASAD
MISHRA, AGED ABOUT 41 YEARS, GRAM
KALAUDH, DIST.UMARIYA (MADHYA PRADESH)
22. RAJESH KUMAR SONI S/O LAKHAN LAL SONI,
AGED ABOUT 36 YEARS, VILL. & POST
SHOBHAPUR, DIST.HOSHANGABAD (MADHYA
PRADESH)
23. VIKRAM SARKAR S/O VIPAD BHANJAN, AGED
ABOUT 40 YEARS, DR.P.K.VISWAS, PHUSAMAL
MARG, SEONIMALWA, DIST.HOSHANGABAD
(MADHYA PRADESH)
24. ARUN CHOUDHARY S/O MANENDRA
CHOUDHARY, AGED ABOUT 48 YEARS,
DR.P.K.VISWAS, PHUSAMAL MARG,
SEONIMALWA, DIST.HOSHANGABAD (MADHYA
PRADESH)
25. GAUTAM SARKAR S/O BANMALI, AGED ABOUT 41
Y E A R S , DR.P.K.VISWAS, PHUSAMAL MARG,
SEONIMALWA, DIST.HOSHANGABAD (MADHYA
PRADESH)
26. DWARIKA PRASAD GUPTA S/O RAMESHWAR
PRASAD GUPTA, AGED ABOUT 39 YEARS,
VILL.BACHHERA KHER, VIA SARVAI,
DIST.CHHATARPUR (MADHYA PRADESH)
27. VIRENDRA RAI CHOUDHARY S/O MANENDRA
RAI CHOUDHARY, AGED ABOUT 49 YEARS,
DR.P.K.VISWAS, PHUSAMAL MARG,
SEONIMALWA, DIST.HOSHANGABAD (MADHYA
PRADESH)
.....PETITIONER
(NONE FOR THE PETITIONER)
AND
Signature Not Verified
SAN
1. THE STATE OF MADHYA PRADESH THROUGH
Digitally signed by DHEERAJ PRATAP
SINGH
THE SECRETARY DEPARTMENT OF PUBLIC
Date: 2022.12.05 19:29:20 IST
HEALTH AND FAMILY WELFARE, GOVERNMENT
4
OF M.P., VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
2. THE DIRECTOR BHARTIYA CHIKITSA PADDHATI
& HOMEOPATHY, BHOPAL (MADHYA PRADESH)
3. M.P. AYURVEDIC YUNANI CHIKITSA PADDHATI
AND PRAKRATIK CHIKITSA BOARD, BHOPAL,
THROUGH ITS REGISTRAR BETWA
APARTMENTS, PLOT NO.89, 5 TH FLOOR,
ROSHANPURA NAKA, BHOPAL (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI AMIT MISHRA - PANEL LAWYER)
Th is petition coming on for hearing this day, th e court passed the
following:
ORDER
No one appears for the petitioner. The petition is of the year 2006. It appears that the petitioner as well as his counsel has lost interest in prosecuting this case.
The petition, accordingly, stands dismissed for want of prosecution.
(S. A. DHARMADHIKARI) JUDGE DPS Signature Not Verified SAN Digitally signed by DHEERAJ PRATAP SINGH Date: 2022.12.05 19:29:20 IST