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[Cites 0, Cited by 2] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5) in The Indian Medical Council Act, 1956

(5)The views and recommendations of the Post-graduate Committee on all matters shall be placed before the Council and if the Council does not agree with the views expressed or the recommendations made by the Post-graduate Committee on any matter, the Council shall forward them together with its observations to the Central Government for decision.[20A. Professional conduct.-