Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 3 in The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011 3. Prohibition of collection of excess fees. - No school itself or on its behalf shall collect any fee in excess of the fee fixed or approved under this Act.
