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State of Nagaland - Section

Section 118 in Nagaland Excise Rules

118. Admittance of persons into warehouse.

- Warehouse shall be open only for the entrance and exit of persons who have business within them. Except with the permission of the Deputy Commissioner or the Superintendent of Excise or the Sub-Divisional Officer, no one except superior officers of other Government departments, contractors, and their servants, and licensed vendors who have come to purchase spirits, shall be allowed to enter the premises on any pretext. A register shall be kept of the names of all persons employed by contractors and all recognised employees will be supplied with passes for ingress and egress.