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State of Tamilnadu - Section

Section 134 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

134.

Application for first admission to aid shall be made in the prescribed Form (Appendix 24) before the 1st May to the Inspector. The application shall be accompanied by such returns as may be prescribed with the view of ascertaining the financial position of the school and, its eligibility for aid.Admission for Aid