Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 86 in The Goa, Daman and Diu (Excise Duty) Rules, 1964 86. Import or export of country liquor. - A licence to import or export country liquor into or from the State shall be in Form E-2.
