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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(p) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(p)"other business" means any business of the licensee other than the licensed business for optimum utilisation of its assets;