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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Himachal Pradesh - Subsection

Section 92(1)(a) in Himachal Pradesh Waqf Rules, 2016

(a)filing of suit, writ, appeal or cases connected with a waqf matters/ property before the Tribunal/Court or any other authority;