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State of Bihar - Section

Section 4 in Bihar Staff Selection Commission Conduct of Examination Rules, 2010

4.

The list of posts related to Matric level (10th pass level) is annexed as Annexure (1) and the list of posts related to graduate level is annexed as Annexure (2). In the said Annexure, changes may be made by the Personnel and Administrative Reforms Department form time to time and the list of posts for Inter level examination may be made separately. The specific qualifications for specific posts may be determined by the concerned department which will mean that the concerned specific qualification holder only be qualified for said specified posts.