Supreme Court - Daily Orders
Executive Engineer And Administrative ... vs K.P. Natarajan And Ors. on 28 September, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.4 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7761/2017
(Arising out of impugned final judgment and order dated 20-10-2016
in CRP No. 1698/2016 passed by the High Court Of Judicature At
Madras)
THE EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Petitioner(s)
VERSUS
K.P. NATARAJAN AND ORS. Respondent(s)
(With applications for condonation of delay in filing and refiling
and exemption from filing O.T.)
Date : 28-09-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. C. Paramasivam, Adv.
Mr. M. Yogesh Kanna, AOR
For Respondent(s) Mr. K. Mayil Samy, Adv.
Mr. P. Soma Sundaram, AOR
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. is granted. Delay condoned.
Issue notice.
Mr. P. Soma Sundaram, learned counsel accepts notice and seeks some time to file a reply.
Reply be filed.
Tag with SLP (C) No. 27260/2016. Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.10.01 (MEENAKSHI KOHLI) 17:32:12 IST Reason: (ANITA RANI AHUJA) COURT MASTER COURT MASTER