Section 2(32) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017
(32)"Yoga and Naturopathy" means a system of medicine as may be defined under section 2 of the West Bengal Yoga and Naturopathic System of Medicine Act, 2010 (West Bengal Act VI of 2010) or Act of similar kind.(b)Words and expressions used and not defined in these rules, but defined in the Act, shall have the same meaning as respectively assigned to them in the Act.
