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Supreme Court - Daily Orders

Angammal vs Muthusamy (Dead) Thr. Lrs. on 7 November, 2023

     ITEM NO.11                        REGISTRAR COURT. 2           SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                    BEFORE THE REGISTRAR SH. VIVEK SAXENA

     Civil Appeal                 No(s).   3278-3279/2015

     ANGAMMAL                 & ORS.                                     Appellant(s)

                                                     VERSUS

     MUTHUSAMY (DEAD) THR. LRS.                                          Respondent(s)


     Date : 07-11-2023 These appeals were called on for hearing today.


     For Appellant(s)
                                        Mr. P. Soma Sundaram, AOR

     For Respondent(s)
                                        Mr. C. Raghavendren, Adv.
                                       Mr. V.n. Subramaniam, Adv.
                                       Ms. Madhusmita Bora, AOR

                                       Mr. Satish Kumar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks time, is granted to respondent nos.1.1 and 1.2 to file counter affidavit.

After the expiry of said period, matter shall be processed for listing before the Hon’ble Court as per rules.

VIVEK SAXENA Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.11.08 11:14:18 IST Reason: