Supreme Court - Daily Orders
Angammal vs Muthusamy (Dead) Thr. Lrs. on 7 November, 2023
ITEM NO.11 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. VIVEK SAXENA
Civil Appeal No(s). 3278-3279/2015
ANGAMMAL & ORS. Appellant(s)
VERSUS
MUTHUSAMY (DEAD) THR. LRS. Respondent(s)
Date : 07-11-2023 These appeals were called on for hearing today.
For Appellant(s)
Mr. P. Soma Sundaram, AOR
For Respondent(s)
Mr. C. Raghavendren, Adv.
Mr. V.n. Subramaniam, Adv.
Ms. Madhusmita Bora, AOR
Mr. Satish Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time, is granted to respondent nos.1.1 and 1.2 to file counter affidavit.
After the expiry of said period, matter shall be processed for listing before the Hon’ble Court as per rules.
VIVEK SAXENA Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.11.08 11:14:18 IST Reason: