Jammu & Kashmir High Court
Haq Nawaz vs B. R. Sharma, Pr. Secy. Home & Anr. on 10 November, 2017
Author: Alok Aradhe
Bench: Alok Aradhe
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CPSW No. 239/2012 in SWP No. 1628/2009 and connected matter
Date of order: 10.11.2017
Haq Nawaz v. B.R Sharma, Pr. Secy. Home and anr.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge.
Appearance:
For the petitioner (s) : None.
For the respondent(s) : Mrs. Seema Shekhar, Sr. AAG.
As prayed, let the contempt petition be listed on 27.02.2017.
( Alok Aradhe ) Judge Jammu 10.11.2017 (Shivalee)