Calcutta High Court
The Governing Body Serampore Girls ... vs Dr Sailendra Pal on 14 July, 2010
Author: Pranab Kumar Chattopadhyay
Bench: Pranab Kumar Chattopadhyay
APO No. 93 of 2010
WP 1988/2003
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
THE GOVERNING BODY SERAMPORE GIRLS COLLEGE
Versus
DR SAILENDRA PAL
BEFORE:
The Hon'ble JUSTICE PRANAB KUMAR CHATTOPADHYAY
The Hon'ble JUSTICE MD. ABDUL GHANI
Date : 14th July, 2010.
The Court : The written note on argument has been filed
on behalf of the respondent/writ petitioner. The same be kept on record. The
judgment is reserved.
(PRANAB KUMAR CHATTOPADHYAY, J.) (MD. ABDUL GHANI, J.) tk