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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(d) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(d)Preparation of children above the age of three years for elementary education and provision of early childhood education for all children until they complete the age of six years;