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Kerala High Court

K. Bhaskaran vs S. Balan on 26 October, 2002

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT:

         THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
                             &
           THE HONOURABLE SMT. JUSTICE P.V.ASHA

TUESDAY, THE 1ST DAY OF DECEMBER 2015/10TH AGRAHAYANA, 1937

                  RFA.No. 24 of 2005 (C)
                  -----------------------


AGAINST THE DECREE AND JUDGMENT IN OS 160/1995 of SUB COURT,
                MAVELIKKARA DATED 26-10-2002


 APPELLANT/DEFENDANT::
 ---------------------

   K. BHASKARAN, S/O. SANKARAN VYDYAN
   RESIDING AT NALANDA WARD NO.XXXII
   CHIRAKKADAVAM MURI, KAYAMKULAM.

   BY ADVS.SRI.VPK.PANICKER
           SRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)

 RESPONDENT/PLAINTIFF::
 ----------------------

   S. BALAN, S/O. SANKARAN VYDYAN,
   RESIDING AT `YAMUNA', MANIYARA MURI
   PATTAZHI VADAKKEKARA VILLAGE, PATHANAPURAM.

   R,  BY ADV. SRI.M.M.ABDUL AZIZ (SR.)
   R,  BY ADV. SRI.M.A.ABDUL HAKHIM

   THIS REGULAR FIRST APPEAL  HAVING BEEN FINALLY HEARD
   ON  01-12-2015, THE COURT ON THE SAME DAY DELIVERED THE
   FOLLOWING:



             ANTONY DOMINIC & P.V ASHA, JJ.
          -----------------------------------------------------
                      R.F.A No.24 of 2005
           ----------------------------------------------------
         Dated this the 1st day of December, 2015

                            JUDGMENT

Antony Dominic, J.

The appeal is dismissed as withdrawn, on the submission of the learned counsel for the appellant.

Sd/-

ANTONY DOMINIC Judge Sd/-

P.V.ASHA Judge rtr/ /true copy/ P.S to Judge