Kerala High Court
K. Bhaskaran vs S. Balan on 26 October, 2002
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE ANTONY DOMINIC
&
THE HONOURABLE SMT. JUSTICE P.V.ASHA
TUESDAY, THE 1ST DAY OF DECEMBER 2015/10TH AGRAHAYANA, 1937
RFA.No. 24 of 2005 (C)
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AGAINST THE DECREE AND JUDGMENT IN OS 160/1995 of SUB COURT,
MAVELIKKARA DATED 26-10-2002
APPELLANT/DEFENDANT::
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K. BHASKARAN, S/O. SANKARAN VYDYAN
RESIDING AT NALANDA WARD NO.XXXII
CHIRAKKADAVAM MURI, KAYAMKULAM.
BY ADVS.SRI.VPK.PANICKER
SRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
RESPONDENT/PLAINTIFF::
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S. BALAN, S/O. SANKARAN VYDYAN,
RESIDING AT `YAMUNA', MANIYARA MURI
PATTAZHI VADAKKEKARA VILLAGE, PATHANAPURAM.
R, BY ADV. SRI.M.M.ABDUL AZIZ (SR.)
R, BY ADV. SRI.M.A.ABDUL HAKHIM
THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD
ON 01-12-2015, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
ANTONY DOMINIC & P.V ASHA, JJ.
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R.F.A No.24 of 2005
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Dated this the 1st day of December, 2015
JUDGMENT
Antony Dominic, J.
The appeal is dismissed as withdrawn, on the submission of the learned counsel for the appellant.
Sd/-
ANTONY DOMINIC Judge Sd/-
P.V.ASHA Judge rtr/ /true copy/ P.S to Judge