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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(1)(a) in Assam Panchayat Act, 1994

(a)perform all the duties imposed and exercise all the powers conferred on the Zilla Panchayat under this Act and rules made there under;