Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(6)] [Section 107] [Entire Act] State of Maharashtra - Subsection Section 107(6)(a) in The Maharashtra Goods and Services Tax Act, 2017 (a)in full, such part of the amount of tax, interest, fine, fee and penalty arising from the impugned order, as is admitted by him ; and