Bombay High Court
Mathadi Hamal And Transport Workers ... vs The State Of Maharashtra, Industry, ... on 29 January, 2024
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
1 WP-7923-2022 with WP-7934-2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Writ Petition No.7923 of 2022
Mathadi Hamal and Transport Workers Union Versus The State of Maharashtra and others
With
Writ Petition No.7934 of 2022
Mathadi Hamal and Transport Worker's Union Versus The State of Maharashtra and others
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's order
and Registrar's orders.
In Writ Petition No.7923 of 2022 :
Shri S.D. Shukla, Counsel for Petitioner.
Shri S.M. Ukey, Additional Government Pleader for Respondent Nos.1 to 3.
Shri N.S. Rao, Counsel for Respondent No.4.
In Writ Petition No.7934 of 2022 :
Shri S.D. Shukla, Counsel for Petitioner.
Shri S.M. Ukey, Additional Government Pleader for Respondent Nos.1, 2 and 5.
Shri Firdos Mirza, Counsel for Respondent No.6.
CORAM : NITIN W. SAMBRE AND ABHAY J. MANTRI, JJ.
DATE : 29th JANUARY, 2024 Both these matters be detagged from each other and be listed independently after three weeks, i.e. on 20-2-2024.
(ABHAY J. MANTRI, J.) (NITIN W. SAMBRE, J.) LANJEWAR Signed by: Prashant D. Lanjewar Designation: Senior Pvt. Secretary Date: 30/01/2024 14:51:08