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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 75(2)(c) in Arunachal Pradesh Housing Board Act, 2014

(c)the forms of annual housing schemes, budget and schedule of staff and officers and other particulars to be contained in the scheme under section 21 and 22 ;