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[Cites 0, Cited by 0] [Section 184(2)] [Section 184] [Entire Act]

Union of India - Subsection

Section 184(2)(d) in The Tripura Land Revenue And Land Reforms Act, 1960

(d)the matters which may be determined under sub-section (1) of section 167 and the manner of determination of excess lands under this Part; 609.