Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 8] [Entire Act] State of Goa - Subsection Section 8(1) in The Goa Right to Information Act, 1997 (1)Any person responsible for providing any information under this Act shall be personally liable for furnishing the information within the period specified.
