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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(2) in Haryana Apartment Ownership Rules, 1987.

(2)Residents shall exercise extreme care about making noises or the use of musical instruments, radios, television, and amplifiers that may disturb others. Residents keeping domestic animals shall abide by the municipal sanitary by-laws or regulations.