Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Sikkim - Subsection Section 7(b) in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997 (b)establish measures to conduct or support research or programme to encourage source reduction re-use and re-cycling of waste;
